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[Cites 0, Cited by 1] [Section 139(1)] [Section 139] [Entire Act]

State of Maharashtra - Subsection

Section 139(1)(h) in The Maharashtra Prohibition Act

(h)prescribe the maximum quantity of any intoxicant, denatured spirituous preparation , hemp, mhowra flowers or molasses which may be sold in any area or at any place;