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Union of India - Section

Section 13A in The Tea Rules, 1954

13A. [ Powers of the Export Promotion Committee. [Inserted by G.S.R. 452, dated 23rd March, 1961.] - The Promotion Committee shall exercise all the executive and financial powers of the Board in respect of matters relating to Tea Promotion subject to the overall control of the Board.] [Inserted by G.S.R. 452, dated 23rd March, 1961]