Supreme Court - Daily Orders
M/S Sky Media (P) Ltd. vs Assistant Commissioner Commercial ... on 26 April, 2016
Item No.77 1
REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s).
25705-25707/2015
M/S SKY MEDIA (P) LTD. Petitioner(s)
VERSUS
ASSTT. COMMISSIONER, COMMERCIAL TAXES, CIRCLE 'A', JODHPUR
Respondent(s)
(with interim relief and office report)
WITH
SLP(C) No. 26666-26699/2015
(With (With appln.(s) for c/delay in refiling SLP and appln.(s) for
exemption from filing O.T. and Interim Relief and Office Report)
SLP(C) No. 28915/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28918/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28921/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28923/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28925/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28928/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28930/2015
Signature Not Verified
(With appln.(s) for exemption from filing O.T. and Interim Relief)
Digitally signed by
Madhu Grover
Date: 2016.04.27
09:45:21 SCT
Reason:
SLP(C) No. 28932/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28936/2015
Item No.77 2
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28937/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28940/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28943/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28955/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28957/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28968/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28969/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28970/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28973/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28974/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28976/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28981/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28985/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28987/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) No. 28909/2015
(With appln.(s) for exemption from filing O.T. and Interim Relief)
SLP(C) Nos. 23703-23712/2015
(With Appln.(s) for permission to bring additional facts and
documents on record and permission to file lengthy list of dates
and permission to place additional documents on record and interim
relief and office report)
Item No.77 3
SLP(C) Nos. 23825-23834/2015
(With Appln.(s) for permission to bring additional facts and
documents on record and permission to file lengthy list of dates
and interim relief and office report)
Date : 26/04/2016 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Rajiv Shankar Dvivedi,Adv.
Mr. Niraj Jha,Adv.
Mr. Nikilesh Ramachandran,Adv.
Mr. Vikas Mehta,Adv.
For Respondent(s)
Mr. Milind Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
In SLP(C) No. 25705-25707/2015 - Four weeks time, as last chance is given to the learned counsel for the petitioner to comply with the terms of the order dated 3.3.2016 of this Court in respect of the sole respondent.
In all the other matters numbered above, four weeks time, as last chance is given to the sole respondent to file the counter affidavit.
List again on 20.7.2016.
(M V RAMESH) Registrar MG