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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(iv) in Code of Regulations for Matriculation Schools, Tamil Nadu

(iv)The Principal may frame and issue, from time to time, disciplinary rules of a permanent or temporary character regulating the conduct outside the school, so far as such rules seem necessary to maintain the credit usefulness and reputation of the school.