Tripura High Court
Subharanjan Tripura vs The Union Of India And Ors on 10 April, 2018
Author: Ajay Rastogi
Bench: Ajay Rastogi
Page 1 of 8
HIGH COURT OF TRIPURA
AGARTALA
WP(C) No. 1642/2017
Subharanjan Tripura
----Petitioner(s)
Versus
The Union of India and Ors.
----Respondent(s)
Connected with WP(C) No. 1643/2017 Nilamohan Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1644/2017 Daharam Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1645/2017 Karna Joy Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1646/2017 Prabharam Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Page 2 of 8 Connected with WP(C) No. 1647/2017 Jariham Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1648/2017 Manik Rai Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1649/2017 Upasingh Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1650/2017 Udaram Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1651/2017 Kishoram Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1652/2017 Natendra Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Page 3 of 8 Connected with WP(C) No. 1653/2017 Surjaram Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1654/2017 Dabiljoy Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1678/2017 Barlap Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1679/2017 Urabati Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1680/2017 Khudula Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1681/2017 Hetendra Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Page 4 of 8 Connected with WP(C) No. 1682/2017 Fulendra Reang @ Phulendra Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1683/2017 Kharendra Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1684/2017 Nalanjoy Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1685/2017 Budhram Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1686/2017 Dhanuram Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1687/2017 Chandiram Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Page 5 of 8 Connected with WP(C) No. 1688/2017 Nanijoy Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1689/2017 Laxmanjoy Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1690/2017 Budhanjay Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1691/2017 Jibanjoy Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1692/2017 Rajaram Reang @ Langta @ Rajaham
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1693/2017 Pothram Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Page 6 of 8 Connected with WP(C) No. 1708/2017 Santosh Kr. Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1709/2017 Lalbahadur Reang @ Lalbadu
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1710/2017 Dharmendra Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1718/2017 Mehanjoy Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 1719/2017 Mukta Ram Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Page 7 of 8 Connected with WP(C) No. 31/2018 Mandoray Debbarma
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 32/2018 Thangphirai Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 33/2018 Kabindra Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 84/2018 Tarenjoy Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 85/2018 Shambhurai @ Sankarrai Tripura
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Connected with WP(C) No. 86/2018 Bhanu Debbarma
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) Page 8 of 8 Connected with WP(C) No. 99/2018 Ringliana Reang
----Petitioner(s) Versus The Union of India and Ors.
----Respondent(s) For Petitioner(s) : Ms. P. Dhar, Adv.
For Respondent(s) : Mr. T.D.Majumder, G.A. Mr. D.C.Nath, Adv.
HON'BLE THE CHIEF JUSTICE MR. AJAY RASTOGI Order 05/03/2018 Counsel for the respondents wants further time to file counter.
List the matter on 31.05.2018, as prayed.
CHIEF JUSTICE Certificate: All corrections made in iudgment/order have been incorporated in the judgment / order.
Sanjay