Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Tripura High Court

Subharanjan Tripura vs The Union Of India And Ors on 10 April, 2018

Author: Ajay Rastogi

Bench: Ajay Rastogi

                                 Page 1 of 8


                      HIGH COURT OF TRIPURA
                            AGARTALA

                        WP(C) No. 1642/2017

Subharanjan Tripura
                                                 ----Petitioner(s)
                                  Versus
The Union of India and Ors.
                                               ----Respondent(s)

Connected with WP(C) No. 1643/2017 Nilamohan Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1644/2017 Daharam Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1645/2017 Karna Joy Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1646/2017 Prabharam Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Page 2 of 8 Connected with WP(C) No. 1647/2017 Jariham Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1648/2017 Manik Rai Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1649/2017 Upasingh Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1650/2017 Udaram Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1651/2017 Kishoram Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1652/2017 Natendra Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Page 3 of 8 Connected with WP(C) No. 1653/2017 Surjaram Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1654/2017 Dabiljoy Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1678/2017 Barlap Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1679/2017 Urabati Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1680/2017 Khudula Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1681/2017 Hetendra Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Page 4 of 8 Connected with WP(C) No. 1682/2017 Fulendra Reang @ Phulendra Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1683/2017 Kharendra Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1684/2017 Nalanjoy Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1685/2017 Budhram Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1686/2017 Dhanuram Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1687/2017 Chandiram Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Page 5 of 8 Connected with WP(C) No. 1688/2017 Nanijoy Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1689/2017 Laxmanjoy Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1690/2017 Budhanjay Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1691/2017 Jibanjoy Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1692/2017 Rajaram Reang @ Langta @ Rajaham

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1693/2017 Pothram Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Page 6 of 8 Connected with WP(C) No. 1708/2017 Santosh Kr. Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1709/2017 Lalbahadur Reang @ Lalbadu

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1710/2017 Dharmendra Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1718/2017 Mehanjoy Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 1719/2017 Mukta Ram Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Page 7 of 8 Connected with WP(C) No. 31/2018 Mandoray Debbarma

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 32/2018 Thangphirai Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 33/2018 Kabindra Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 84/2018 Tarenjoy Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 85/2018 Shambhurai @ Sankarrai Tripura

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Connected with WP(C) No. 86/2018 Bhanu Debbarma

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) Page 8 of 8 Connected with WP(C) No. 99/2018 Ringliana Reang

----Petitioner(s) Versus The Union of India and Ors.

----Respondent(s) For Petitioner(s) : Ms. P. Dhar, Adv.

For Respondent(s) : Mr. T.D.Majumder, G.A. Mr. D.C.Nath, Adv.

HON'BLE THE CHIEF JUSTICE MR. AJAY RASTOGI Order 05/03/2018 Counsel for the respondents wants further time to file counter.

List the matter on 31.05.2018, as prayed.

CHIEF JUSTICE Certificate: All corrections made in iudgment/order have been incorporated in the judgment / order.

Sanjay