Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Telangana - Subsection Section 26(1) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998 (1)The management or its representative, duly authorised in this behalf, may nominate its representatives to the respective councils.
