Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 86 in The Punjab Town Improvement Trust Rules, 1939

86.

Securities shall be examined and verified by the 1st of April of each year, and a certificate of verification shall be given by the officer appointed under rule 83 in the remarks column of the register against each entry therein.Office Order Book