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[Cites 0, Cited by 0] [Section 269(1B)] [Section 269] [Entire Act]

Union of India - Subsection

Section 269(1B)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)The Existing Fleet Reservists shall not be required to undergo refresher training but shall be entitled to the retraining ree till they are wasted out.
(IC)Persons joining service on or after 3rd July, 1976 shall be deemed the New Entrants.