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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(1)(b) in Multi State Co-Operative Societies Act, 1984

(b)to a non-member Provided that with the general or special sanction of the Central Registrar, a multi-State co-operative society may make loans to another multi-State cooperative society.