Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 54 in Consumer Protection Act, 2019 54. Composition of National Commission. - The National Commission shall consist of-(a)a President; and(b)not less than four and not more than such number of members as may be prescribed.
