Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act] State of Rajasthan - Subsection Section 52(2)(c) in The Rajasthan Soil and Water Conservation Act, 1964 (c)the manner in which a notice of award shall be given by the Collector under sub-section (4) of section 6;