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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(6) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(6)Senior most amongst all the Heads of Departments in all University Colleges together shall be the University Head of the concerned Department. Powers and duties of the University Head shall be as may be prescribed.