Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Uttarakhand - Subsection Section 78(1) in Uttrarakhand Waqf Rules, 2017 (1)The Government shall, as soon as after 1st day of April in every year, cause the annual report of the Board to be prepared in Form 36.
