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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(4) in The M.P. Van Upaj other than Timber (Vyapar Viniyaman) Niyam, 1969

(4)If a certificate is lost or is mutilated, a certified copy of the same can be obtained from the or the attached officer posted in the office of the Divisional Forest Officer and who has been authorised therefor by the Divisional Forest Officer, on payment of rupee one.