Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2126] [Entire Act] Bengal Presidency - Subsection Section 2126(2) in Calcutta Port Act, 1890 (2)The Commissioners in meeting may, from time to time, repeal, alter, or add to any bye-law made under this section,
