Bombay High Court
R. Sundaram S/O P.K. Ramchandra Iyer And ... vs The Learned Joint Charity, ... on 29 November, 2019
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6764 OF 2019
R. Sundaram S/o P.k. Ramchandra Iyer And ....Petitioner
Others
V/S
The Learned Joint Charity, Commissioner, ....Respondent
Nagpur Anil Pandurang Thakare Shital V. Dhawas For Petitioner CORAM : A.S. CHANDURKAR, J DATE : 29th November, 2019 P.C. :
S.O. after X-Mas Vacation.
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