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[Cites 0, Cited by 0] [Section 87] [Entire Act]

Union of India - Subsection

Section 87(c) in The Coal Mines Regulations, 2011

(c)There shall be provided and maintained-
(i)two separate means of interchanging distinct and definite signals between the bottom and the top of the shaft; and
(ii)efficient means for transmitting such signals from the top of the shaft to the winding engineman.