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[Cites 0, Cited by 0] [Section 355] [Entire Act]

Union of India - Subsection

Section 355(6) in The Merchant Shipping Act, 1958

(6)The master of every Indian ship for which an official log is required shall enter or cause to be entered in the official log book every signal of distress or message that a vessel, aircraft or person is in distress at sea.[355-A. Obligation to render assistance to persons in danger.