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[Cites 0, Cited by 0] [Section 39A(1)] [Section 39A] [Entire Act]

Bengal Presidency - Subsection

Section 39A(1)(c) in The Calcutta Suburban Police Act, 1866

(c)prevent obstruction on the occasion of all processions and assemblies and in the neighbourhood of all places of worship during the time of public worship, and in all cases when any street or public place or place of public resort may be thronged or liable to be obstructed;