Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 170] [Entire Act] State of Uttar Pradesh - Subsection Section 170(4) in U.P. Zamindari Abolition and Land Reforms Rules, 1952 (4)where there are any other persons related to the minor, lunatic or idiot who are willing and able to cultivate the land on their behalf.