Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Sikkim - Subsection Section 27(3) in Sikkim Fire Services Act, 1981 (3)The summons issued under this section shall he served up, the said holder of the licence named therein in the manner provided in the Code of Criminal Procedure, 1898 (5 of 1898) for the service of summons.
