Allahabad High Court
Smt. Bimla Devi & Others vs Jagdish Prasad & Others on 11 January, 2010
Author: Rakesh Sharma
Bench: Rakesh Sharma
Court No. - 1 Case :- SECOND APPEAL No. - 2068 of 1979 Petitioner :- Smt. Bimla Devi & Others Respondent :- Jagdish Prasad & Others.. Respondent Counsel :- B.D. Mandhyan Hon'ble Rakesh Sharma,J.
This second appeal was present in this court in the year 1979 as such it is awaiting for expeditious disposal.
List of old case has been revised. learned counsel for the appellants is not present but learned counsel for the respondent Sri Q. K. Umar holding brief of Sri B.D. Mandhyan is present.
The appeal is accordingly dismissed.
Lower court record immediately be sent back.
Order Date :- 11.1.2010 SR