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[Cites 0, Cited by 0] [Section 17C(1)] [Section 17C] [Entire Act]

Union of India - Subsection

Section 17C(1)(i) in The Child Labour (Prohibition And Regulation) Rules, 1988

(i)specify such officers subordinate to him, as he considers necessary, to be called nodal officers, who shall exercise all or any of the powers and perform all or any of the duties of the District Magistrate conferred and imposed on him by the Central Government under section 17A;