Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(2)(j) in The Bihar State Advocates' Welfare Fund Act, 1983

(j)all sums collected under Section 16 by way of application fees and annual subscriptions and interest thereon.