Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 100] [Entire Act] Bombay Presidency - Subsection Section 100(3) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 (3)to decide a dispute regarding rent under Section 12;
