Bombay High Court
Jagneesh Malhotra And Anr vs Kavita Malani And Anr on 24 April, 2019
Before : M. W. Chandwani Prothonotary & Senior Master Date : 24th April, 2019 FOR REJECTION (ORIGINAL SIDE MATTERS) :
22 TPL/190/2019 ) Ms. Shridevi Kotkar I/b. Manoj Bhatt, ) Advocate for Petitioner.
) ) P.C. : Petitioner and/or her Advocate to ) remove office objections on the Petition ) and get the same numbered and/or ) registered on or before 22.05.2019, ) failing Petition to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
23 MPTL/83/2019 ) None present.
24 MPTL/120/2019 )
28 MPTL/191/2019 ) P.C. : Petitioners and/or their Advocates to
TP/1592/2013 ) remove office objections on the Petitions
29 MPTL/235/2019 ) and get the same numbered and/or
31 MPTL/329/2019 ) registered on or before 15.05.2019,
32 MPTL/347/2019 ) failing Petitions to stand rejected for
33 MPTL/362/2019 ) non-removal of office objections under
TP/725/2011 ) O.S.Rule 986.
34 MPTL/363/2019 )
25 MPTL/160/2019 ) Mr. Shashank More I/b. Komal
) Kandharkar, Advocate for Petitioner.
)
) P.C. : Petitioner and/or his Advocate to ) remove office objections on the Petition ) and get the same numbered and/or ) registered on or before 22.05.2019, ) failing Petition to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
Date : 24.04.2019 Prothonotary & Senior Master
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