Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Odisha - Subsection Section 71(a) in The Orissa Housing Board Act, 1968 (a)shall not apply to any house belonging to or vesting in the Board under or for the purpose of this Act;
