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[Cites 0, Cited by 0] [Section 247] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 247(2) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(2)The lead manager(s) and the SME exchange(s) shall provide copies of the offer document to the public as and when requested and may charge a reasonable sum for providing a copy of the same.