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[Cites 0, Cited by 0] [Section 66A(2)] [Section 66A] [Entire Act]

Union of India - Subsection

Section 66A(2)(c) in Motor Vehicles Act, 1939

(c)the deposit of security-
(i)of a sum not exceeding rupees five thousand in the case of an agent in the business of collecting, forwarding or distributing goods carried by public carriers.
(ii)of a sum not exceeding rupees five hundred in the case of any other agent or canvasser, and the circumstances under which the security may be forfeited;