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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Karnataka - Subsection

Section 23(1)(d) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012

(d)to make recommendations to the Authority or the competent authority on such other matters as may be referred to it by the authority or competent authority.