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[Cites 0, Cited by 0] [Section 289(2)] [Section 289] [Entire Act]

Union of India - Subsection

Section 289(2)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)[ Electrical Branch-25 years of age in the case of Artificers, 26 years of age in the case of non-Artificers of Electrical and Air Electrical Branches and 28 years of age in case of Mechanicians of Electrical and Air Electrical Branches.] [Substitued by S.R.O. 271, dated 9th September, 1969]