Supreme Court - Daily Orders
Rahul Gandhi vs State Of U.P on 20 November, 2025
1
ITEM NO.8 COURT NO.6 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 11753/2025
[Arising out of impugned final judgment and order dated 29-05-2025
in A482 No. 4623/2025 passed by the High Court of Judicature at
Allahabad, Lucknow Bench]
RAHUL GANDHI Petitioner(s)
VERSUS
STATE OF U.P. & ANR. Respondent(s)
IA No. 170281/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 170284/2025 - EXEMPTION FROM FILING O.T. IA No. 180114/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES WITH Diary No(s). 47135/2025 (II-D) IA No. 228736/2025 - CONDONATION OF DELAY IN FILING IA No. 228737/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 228738/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Diary No(s). 47139/2025 (II-D) IA No. 227889/2025 - CONDONATION OF DELAY IN FILING IA No. 227891/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 227892/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Date : 20-11-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.M. SUNDRESH HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA For Petitioner(s) Mr. Sarim Naved, Adv.
Ms. Maulshree Pathak, AOR Signature Not Verified Ms. Rupali Samuel, Adv.
Mr. Saurabh Sagar, Adv.Digitally signed by ASHA SUNDRIYAL Date: 2025.11.22 13:28:03 IST
Reason: Mr. Md. Zeeshan Ahmad, Adv.
Mr. Mohd. Noumaan, Adv.
Mr. Prasanna S., AOR Ms. Tarannum Cheema (vc), Adv.2
Mr. Akash Singh, Adv.
Mr. Akshay Nagarajan, Adv. Mr. Nikhil Bhalla, Adv.
Mr. Sumit Kumar Siddharth, Adv. Ms. Injila Muslim Zaidi, Adv. Ms. Apoorva Singh, Adv.
Mr. Prasanna B, Adv.
For Respondent(s) Mr. Gaurav Bhatia, Sr. Adv.
Ms. Anasuya Choudhury, AOR Mr. Neelmani Guha, Adv.
Mr. Vikas Tiwari, Adv.
Mr. Shameen Yaser, Adv.
Mr. Piyush Upadhyay, Adv. Ms. Sudha Pradhan, Adv.
Mr. Amit Singh Chauhan, Adv. Mr. Varun Vats, Adv.
Mr. Arindam Bhardwaj, Adv. Mr. Mudit Talesara, Adv. Mr. Samarth Talesara, Adv. Mr. Ajay Kumar Talesara, AOR Mr. Shaurya Sahay, AOR Mr. Aman Jaiswal, Adv.
Mr. Ajay Kumar Prajapati, Adv. Ms. Palak Mathur, Adv.
UPON hearing the counsel the Court made the following O R D E R An adjournment letter has been circulated by the learned counsel appearing for the petitioner.
Learned counsel appearing for the petitioner is permitted to file the rejoinder affidavit within a period of one week.
In the meantime, interim order shall continue.
List the matter on 04th December, 2025.
(ASHA SUNDRIYAL) (POONAM VAID) DEPUTY REGISTRAR ASSISTANT REGISTRAR