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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(h) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(h)has,without obtaining leave of absence from the Committee remained absent,-
(i)for three consecutive meetings of the committee;
(ii)from India for a continuous period of six months;