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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Kerala - Subsection

Section 29(5) in The Kerala Minimum Wages Rules, 1958

(5)A Muster Roll shall be maintained by every employer [in the scheduled employments other than the employment in agriculture] [Inserted by Notification dated 8-12-1959.] and kept in form VI.[***] [Omitted by SRO No. 299/64 dated 17-9-1964.]