Section 70 in General Statutes of the Dr. M.G.R. Medical University
70. Statute - Manner of taking votes - Poll. - On any motion being put to vote, the manner in which the vote of the meeting shall be taken shall be left to the discretion and direction of the Chairman, if, as soon as the Chairman announces the result of the voting on any particular motion, any member demands a poll, the same shall be taken. In that case the vote of each member voting shall be recorded and the names of members who abstain from voting shall also be recorded.
