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[Cites 0, Cited by 0] [Section 16A(2)] [Section 16A] [Entire Act]

Union of India - Subsection

Section 16A(2)(c) in The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980

(c)not be liable to retirement by rotation and shall not be taken into account for computing the number of directors liable to such retirement.]