Section 26(2)(e) in The Jammu and Kashmir General Sales Tax Act, 1962

[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(2)(e) in The Jammu and Kashmir General Sales Tax Act, 1962

(e)granting of licences and certificates to dealers and agents and imposing of conditions applicable to, and fee payable for such licences and certificates

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State of Jammu-Kashmir - Subsection

Section 26(2)(e) in The Jammu and Kashmir General Sales Tax Act, 1962