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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(d) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959

(d)every right, title or interest created in or over such estate by the Zamindar or Biswedar or his predecessor-in-interest shall, as against the State Government, cease and determine;