Section 27(6)(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961
(b)in clause (5), for the words, figures and brackets 'provided under section 25 or a place fixed under sub-section (1) of section 29 for the poll' the words 'or any place fixed for poll in accordance with the provisions of rules made by the State Government in that behalf" shall be substituted :