Andhra Pradesh High Court - Amravati
Kanneganti Jogeswara Rao vs Yedlapati Nithyananda Naga Malleswara ... on 4 September, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No. Tr.C.M.P.No.216 of 2025 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE
2. 04.09.2025 VGKR, J At the request of learned counsel for the petitioner, for filing proof of service memo before the Registry, post the matter on 08.09.2025.
_________ VGKR, J CVD