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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(1)(a) in The Goa, Daman and Diu Public Health Act, 1985

(a)[ the Chief Secretary of Goa; [Section 3 was amended by the Amendment Act 22 of 2006, thereafter by Amendment Act 10 of 2009 sub-clause (a) to (k) substituted.]