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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 21(3)(g) in Arunachal Pradesh University of Studies Act, 2012

(g)To appoint faculties, teachers, officers and employees of the University or a constituent college, regional centre, study centre or a campus, establish, maintain, recognize such regional centre, study centre and campuses, off-campuses, off-shore campuses located in India and abroad;