Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57E] [Entire Act]

State of Nagaland - Subsection

Section 57E(3) in Nagaland Municipal Act, 2001

(3)When a special and an ordinary meeting are called on the same day, the special meeting shall be held as soon as the quorum is present.