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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(c) in Finance Act, 2015

(c)in sub-section (3), -
(I)for the word, brackets and figure "sub-section (1)", wherever they occur, the words, brackets, figures and letter "sub-section (1) or sub-section (1B)" shall be substituted;
(II)for the words "under that sub-section", the words "under those sub-sections" shall be substituted;