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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(2)(a) in Madhya Bharat Women's and Children's Institutions Licensing Act, 1954

(a)prescribing the manner and forms in which applications for licences shall be presented and the information which shall be submitted along with such applications or thereafter on the requisition of the Licensing Authority;