Madhya Pradesh High Court
Saeed Ahemed Through Poer Of Attorney ... vs Shamina Bano on 7 July, 2025
Author: Milind Ramesh Phadke
Bench: Prem Narayan Singh, Milind Ramesh Phadke
NEUTRAL CITATION NO. 2025:MPHC-IND:16966
1 MP-3025-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
BEFORE
HON'BLE SHRI JUSTICE PREM NARAYAN SINGH
ON THE 7 th OF JULY, 2025
MISC. PETITION No. 3025 of 2025
SAEED AHEMED THROUGH POER OF ATTORNEY HOLDER SHRI
MOHD SHAHID
Versus
SHAMINA BANO AND OTHERS
Appearance:
Shri Mohd.Wazib Chhipa - Advocate for the petitioner.
ORDER
Learned counsel for the petitioner prays for withdrawal of this Miscellaneous Petition.
Prayer is allowed.
Petition is dismissed as withdrawn.
(PREM NARAYAN SINGH) JUDGE Aiyer Signature Not Verified Signed by: JAGADISHAN AIYER Signing time: 08-07-2025 10:27:11