Section 53 in The Orissa Town Planning and Improvement Trust Act, 1956
53. Repairing and watering of streets vested in Planning authority.
- Whenever the Planning authority allows any street vested in it to be used for public traffic, it shall-(a)keep the street in good repair, as far as practicable, and do all things necessary for the safety and convenience of persons using it; and(b)cause the street to be watered, if it considers it necessary to do so for the public convenience.
