Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Assam - Subsection Section 17(c) in Assam State Housing Board Act, 1972 (c)[ every meeting shall be presided over by the Chairman and in his absence, the Vice-Chairman to preside over the meeting;] [Substituted by Assam Act No. 5 of 2018, dated 16.3.2018.]
