Madhya Pradesh High Court
Deepak vs Devendra Nath Bhargav on 9 August, 2019
1 MP-4025-2019 The High Court Of Madhya Pradesh MP-4025-2019 (DEEPAK Vs DEVENDRA NATH BHARGAV) 1 Jabalpur, Dated : 09-08-2019 Shri Vivek Agrawal, learned counsel for the petitioner. Shri S.K. Jaiswal, learned counsel for the caveator. Learned counsel for the caveator prays for adjournment on the ground that arguing counsel Shri A.D. Mishra, Advocate is no more.
Considering the aforesaid prayer, list this matter on 20.08.2019.
In the meanwhile, learned counsel for petitioner shall supply the copy of writ petition with annexures to the counsel for caveator.
(VIJAY KUMAR SHUKLA) JUDGE Amitabh Digitally signed by AMITABH RANJAN Date: 14/08/2019 10:24:41