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State of Tamilnadu - Section

Section 10 in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

10. Nodal Agency.

- (i) The nodal agency for arranging the long-term intra state transmission / distribution access shall be the State Transmission Utility.
(ii)The nodal agency for the short-term intra state transmission /distribution access shall be the State Load Dispatch Centre.
Note: (i) The nodal agency for arranging Long term inter state transmission / distribution access shall be the Central Transmission Utility (CTU) / Transmission Licensee in whose system the point of drawal is situated
(ii)The nodal agency for short term inter state transmission / distribution access shall be the Regional Load Dispatch Center (RLDC) where the point of drawal is situated.